M/S. ITC LIMITED Vs. NESTLE INDIA LIMITED

Referred Judgements :-

CADILA HEALTH CARE LTD. VS. CADILA PHARMACEUTICALS LTD. [REFERRED TO]
GODFREY PHILIPS INDIA LTD VS. GIRNAR FOOD AND BEVERAGES (P) LTD. [REFERRED TO]
JC ENO LYD. VS. VISHNU CHEMICAL CO. [REFERRED TO]
S.BABU VS. J.K.INDUSTRIES LTD. [REFERRED TO]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA [REFERRED TO]
RUSTON AND HORNSBY LIMITED VS. ZAMINDARA ENGINEERING CO [REFERRED TO]
SYED AND COMPANY VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
J R KAPOOR VS. MICRONIX INDIA [REFERRED TO]
ISHWAR DASS JAIN DEAD THR LRS VS. SOHAN LAL [REFERRED TO]
SATYAM INFOWAY LIMITED VS. SIFYNET SOLUTIONS PRIVATE LIMITED [REFERRED TO]
DHARIWAL INDUSTRIES LTD VS. M S S FOOD PRODUCTS [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [REFERRED TO]
SHADI LAL ENTERPRISES LIMITED VS. KESAR ENTERPRISES LIMITED [REFERRED TO]
INDIAN SHAVING PRODUCTS LIMITED VS. GIFT PACK [REFERRED TO]
ESSEL PACKAGING LIMITED VS. SRIDHAR NARRA [REFERRED TO]
SNJ DISTILLERIES LTD VS. IMPERIAL SPIRITS PRIVATE LTD [REFERRED TO]
BLUE HILL LOGISTICS PRIVATE LTD VS. ASHOK LEYLAND LIMITED [REFERRED TO]
MADRAS CEMENTS LIMITED VS. T M T KANNAMMAL EDUCATIONAL TRUST [REFERRED TO]
RAKESH MOHINDRA VS. ANITA BERI AND OTHERS [REFERRED TO]
TOYOTA JIDOSHA KABUSHIKI KAISHA VS. M/S PRIUS AUTO INDUSTRIES LTD. & ORS. [REFERRED TO]
RAMESH KHATANMAL LULLA VS. MOHAMMAD YUSUF ABDUL GAFFAR [REFERRED TO]