A.CHANDRASEKARAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, SALEM

JUDGEMENT

(1.) W.A.No.1039 of 2019 has been preferred against the order passed in st nd W.P.6206 of 2019 seeking direction to the 1 and 2 respondents not to issue th duplicate Electrical Inspector Certificate to M/s.Aascar Films (P) Ltd., (4 respondent in W.A.No.1039 of 2019) for their theaters Screen-1, Screen-2 and Screen-3 situated in Erumapalayam village, Salem Taluk and District, without giving personal hearing to the appellant herein.

(2.) W.A.No.3216 of 2019 has been filed by the appellant herein against the interim order dated 18.02.2019 passed in W.M.P.No.1417 of 2019 in W.P.No.1262 of 2019, granting temporary 'E' permit to the fourth respondent in respect of Screen-1, Screen-2 and Screen-3.

(3.) The facts of the case are as follows: