(1.) This case was heard through Video Conferencing
(2.) Heard Mr.N.S.Sivakumar, learned counsel for the Appellant and Ms.I.Malar, learned counsel for the second respondent.
(3.) The Appellant/claimant has challenged the impugned Award on the following grounds:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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