LAWS(MAD)-2020-1-427

K. JAGAN Vs. STATE

Decided On January 22, 2020
K. Jagan Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This petition has been filed to direct the respondent authority to give police protection and permission to conduct Cultural Programme (Adal Padal Nigalchi) near Sengaradu bus stand in the event of Sengaradu Arulmigu Sree Kaliamman Temple Festival at Omalur Taluk, Salem District on 29.01.2020 between 06.00 P.M to 11.00 P.M by considering the petitioner's representation dated 18.01.2020.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent.

(3.) The learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.