B.BALEESHWARI Vs. J.GUNAVATHY BABY

JUDGEMENT

(1.) As both these appeals emanate out of the suits filed by the appellant and the respondent in O.S.A.No.12 of 2019 as plaintiffs against each other, they are disposed of by a common judgment.

(2.) C.S.No.365 of 2013 has been filed by the respondent before us seeking the following relief:-

(3.) C.S.No.272 of 2017 has been filed by the appellant with the following relief:-