(1.) Aggrieved over the concurrent findings of the Courts below, the present Second appeal has been filed.
(2.) The parties are arrayed in the Second Appeal, as per their own ranking before the Trial Court.
(3.) The brief facts leading to the filing of the suit are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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