(1.) The Insurance Company is the appellant herein. Aggrieved by the quantum of compensation awarded by the Tribunal in the claim petition filed by the first respondent, the present appeal is filed.
(2.) The Gist of the claim petition :
(3.) The Gist of the counter by Insurance Company:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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