K.KARNAMAHARAJAN Vs. REGISTRAR,

Referred Judgements :-

STATE OF JHARKHAND AND OTHERS V. AMBAY CEMENTS AND ANOTHER [REFERRED TO]
CHAMOLI DISTRICT CO-OPERATIVE BANK LTD. THROUGH ITS SECRETARY/MAHAPRANDHAK AND ANR. VS. RAGHUNATH SINGH RANA AND ORS. [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
STATE OF MADHYA PRADESH VS. CHINTAMAN SADASHIVA WAISHAMPAYAN [REFERRED TO]
DEEP CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
DEEP CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
MEENGLAS TEA ESTATE VS. WORKMEN [REFERRED TO]
KESORAM COTTON MILLS LIMITED VS. GANGADHAR [REFERRED TO]
SUR ENAMEL AND STAMPING WORLD LIMITED VS. WORKMEN [REFERRED TO]
ANANDA BAZAR PATRIKA PRIVATE LIMITED VS. THEIR EEMPLOYEES [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
STATE BANK OF INDIA VS. R K JAIN [REFERRED TO]
RAMCHANDRA KESHAV ADKE VS. GOVIND JOTI CHAVARE [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION VS. K S GANDHI [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [REFERRED TO]
STATE OF JHARKHAND VS. AMBAY CEMENT [REFERRED TO]
CHOLAN ROADWAYS LTD VS. G THIRUGNANASAMBANDAM [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. NUSLI NEVILLE WADIA [REFERRED TO]
RACHPAL SINGH VS. GURMIT KAUR [REFERRED TO]
BIECCO LAWRIE LTD VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF U P VS. SAROJ KUMAR SINHA [REFERRED TO]
MEDHA KOTWAL LELE VS. UNION OF INDIA [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
ZUARI CEMENT LTD. VS. REGIONAL DIRECTOR E.S.I.C. HYDERABAD AND ORS. [REFERRED TO]