K. GANESAN Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) The matter is heard through videoconferencing.

(2.) The friend of the detenu has filed this Petition challenging the detention Order passed by the 1st respondent in in C.No. 34/G/IS/2020 dated 27.03.2020 based on the ground case.

(3.) Heard Mr. G. Karthikeyan, learned counsel appearing for the petitioner and Mr.R.Prathap Kumar, learned Additional Public Prosecutor appearing for the Respondents.