LAWS(MAD)-2020-10-381

THIRUMALAISAMY Vs. DISTRICT REVENUE OFFICER, SIVAGANGAI DISTRICT, SIVAGANGAI

Decided On October 12, 2020
THIRUMALAISAMY Appellant
V/S
District Revenue Officer, Sivagangai District, Sivagangai Respondents

JUDGEMENT

(1.) This writ petition has been filed for a Mandamus to direct the respondents to release the petitioner's TATA ACE bearing registration No.TN-55-X 8481.

(2.) Heard Mr.M.S.Parthiban, learned counsel appearing for the petitioner and Mr.M.Rajarajan, learned Additional Government Pleader appearing for the respondents.

(3.) By consent of both parties, the Writ Petition is taken up for final disposal at the admission stage itself.