REGEENA Vs. JEPPIAAR SHEELA

Referred Judgements :-

JATAN KUMAR GOLCHA VS. GOLCHA PROPERTIES (P) LTD) [REFERRED TO]
MENEZES.L.M. VS. RT.REV.DR.LAWRENCE PIUS [REFERRED TO]
T.R.RAMACHANDRA IYER AND ANOTHER VS. PONNIATH AKATHUTHU PARAMESWARAN MUNPU AND OTHERS [REFERRED TO]
THE TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE BY ITS COMMISSIONER VS. UDIAVAR KRISHNAYYA SHANBHAGA AND OTHERS [REFERRED TO]
THE TIRUMALA TIRUPATI DEVASTHANAMS COMMITTEE BY ITS COMMISSIONER VS. UDIAVAR KRISHNAYA SHANBHAGA AND OTHERS [REFERRED TO]
SM.K.PONNALAGU AMMAL VS. THE STATE OF MADRAS,REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT,MADRAS AND OTHERS [REFERRED TO]
DIMMITI PULLAYYA AND OTHERS VS. ABDEBOLU NAGABHUSHNAM AND OTHERS [REFERRED TO]
KUMUDAVALLI AMMAL ALIAS KUPPAMMAL VS. P.N.PURUSHOTHAMAN [REFERRED TO]
P.SIVAGURUNATHA PILLAI AND ANOTHER VS. P.MANI PILLAI (DIED) AND OTHERS [REFERRED TO]
MAHANT HARNAM SINGH VS. GURDIAL SINGH [REFERRED TO]
JATAN KUMAR GOLCHA VS. GOLCHA PROPERTIES P LTD [REFERRED TO]
HARENDRA NATH BHATTACHARYA VS. KALIRAM DAS DEAD [REFERRED TO]
SWAMI PARAMATMANAND SARASWATI VS. RAMJI TRIPATHI [REFERRED TO]
SHIROMANI GURDWARA PARBANDHAK COMMITTEE VS. MAHANT HARNAM SINGH [REFERRED TO]
VIDYODAYA TRUST VS. MOHAN PRASAD R [REFERRED TO]
R KANNAN ADITYAN VS. B S ADITYAN [REFERRED TO]
SRI AUROBINDO ASHRAM TRUST VS. R. RAMANATHAN [REFERRED TO]