R.VEERAPPAN Vs. DIRECTOR GENERAL OF POLICE

JUDGEMENT

(1.) The petitioner seeks transfer of investigation of Crime No.133 of 2019 registered on the file of the fourth respondent herein.

(2.) The petitioner's father was found dead in a pond at Neiveli Thenpathi village on 06.10.2019. Thereupon Crime No.133 of 2019 was registered under Section 174 of Cr.P.C.

(3.) The petitioner's counsel reiterated the various contentions set out in the memorandum of the petition and called upon this Court to transfer the investigation.