MANJU DUGAR Vs. TAMIL NADU ELECTRICITY BOARD

JUDGEMENT

(1.) THIS writ petition has been filed praying for a Writ of Mandamus to direct the respondents 1 to 4 to receive, consider and provide electricity service connection to the respective flats put up and for the common areas of the building put up by the petitioners to the residential building at New No.51 (Old No.24), Poes Garden First Street, Teynampet, Chennai-18, comprised in R.S.No.1567/45, Block No.31, of Mylapore Village, without insisting upon the completion certificate/NOC from the from fifth respondent.

(2.) BASED on the direction issued by this Court, the Chennai Metropolitan Development Authority has filed a report, dated 12.2.2010, which reads as follows: Sl.No. Description As per appd.plan As on site Deviation Tolerance limit as per Completion Certificate norms Whether Satisfies Completion Certificate Norms% of Violation of Completion Certificate Norms (In Metres) 1) Building Breadth (South) Building Breadth (North) 10.06 10.06 11.84 10.96 Excess by 1.78 Excess by 0.90. 0.30 0.30 No No 17.69% 8.94% 2) Building Length - Stilt Floor Building Length-1st Floor to 4th Floor 29.26 29.26 29.72 30.78 Excess by 0.46 Excess by 1.52 0.30 0.30 No No 1.57% 5.19% 3) Front Set Back (North) Front Set Back (South) 5.33 5.33 5.15 5.20 Less by 0.18 Less by 0.13 0.30 0.30 Yes Yes Does not arise Does not arise 4) Rear Set Back (Stilt Floor level) Rear Set Back (1st Floor to 4th Floor) 5.03 5.03 4.60 3.54 Less by 0.43 Less by 1.49 0.30 0.30 No No 8.54% 29.62% 5) Side set Back East (1st Floor to 4th Floor Side Set Back West (Stilt Floor) Side Set Back West -1 st Floor to 4th Floor) 4.88 4.88 4.88 4.28 4.28 3.68 Less by 0.60 Less by 0.60 Less by 1.2 0.30 0.30 0.30 No No No. 12.29% 12.29% 24.50% 6) Floor Space Index (Permissible Floor Space Index 1.50) 1.49 1177.24 Sq.M. (or) 2667.10 Sq.Ft 1.78 1402.32 Sq.m. (or) 12667.10 Sq.Ft. Excess by 0.38 Excess by 225.08 Sq.M. (or) 2421.86 Sq.Ft. 0.03 50 Sq.m. No --- 19.46% 7) Parking 14 16 Less by 2 Nos.--- No12.50%