P ANDIAPPAN Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT

JUDGEMENT

(1.) THIS writ petition has been filed praying for a writ of Certiorari to call for and quash the proceedings of the first respondent, dated 10.7.2009.

(2.) THE petitioner has stated that he had completed M.Com., degree in the year, 1994, in Periyar E.V.R.College, Trichy and he had also completed his Bachelor of Library and Information Science (B.L.I.S.) in the year, 2001. THEreafter, he had completed Master of Library and Information Science (M.L.I.S.) in the year, 2002. He had also studied the Diploma in Pri-primary Teacher Training Course and had completed the said course, in the year, 2005. While so, as there was a vacancy for the post of Village Assistant, in the Thalavai Village Panchayat at Senthurai Panchayat Union, he had submitted an application to the Village Panchayat for being appointed in the said post.

(3.) NO counter affidavit has been filed on behalf of the respondents.