(1.) This petition has been filed to transfer the investigation in Cr. No. 184 of 2009 from the file of the first respondent to the third respondent.
(2.) The nut-shell facts would run thus:
(3.) It so happened that the police referred the case as 'action dropped as civil in nature'.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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