J M SALEEM Vs. KALESHA

JUDGEMENT

(1.) TODAY, when this civil revision petition was listed under the caption `for withdrawal', the learned counsel appearing for the petitioners had sought the permission of this Court to withdraw this civil revision petition. He has also made an endorsement to that effect.

(2.) BASED on the submission made by the learned counsel appearing for the petitioners and in view of the endorsement made, this civil revision petition is dismissed as withdrawn. No costs.