(1.) THE learned counsel for the petitioners has made an endorsement stating that the petitioner is seeking to withdraw these writ petitions. Accordingly, the writ petitions are dismissed as withdrawn. Consequently, connected miscellaneous petitions are closed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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