MANGAYARKARASI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on earlier occasions, i.e., on 13.12.2010 and 15.12.2010. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.