J SHARMILA Vs. SECRETARY TO GOVERNMENT

Referred Judgements :-

KAVITHA RAJAGOPAL VS. REGISTRAR,TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY,CHENNAI AND ANOTHER [REFERRED TO]
N.MOHAMMED MOHIDEEN AND ANOTHER VS. DEPUTY COMMISSIONER OF LABOUR (INSPECTION),CHENNAI AND OTHERS [REFERRED TO]
A.ARULIN AJITHA RANI VS. PRINCIPAL,FILM AND TELEVISION INSTITUTE OF TAMIL NADU,CHENNAI AND OTHERS [REFERRED TO]
BOMBAY LABOUR UNION THE COMMITTEE FOR DEFENCE OF WORK ING WOMENS RIGHTS VS. INTERNATIONAL FRANCHISESP LIMITED [REFERRED TO]
B SHAH VS. PRESIDING OFFICER LABOUR COURT COIMBATORE [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. FEMALEWORKERS MUSTER ROLL [REFERRED TO]
JAVED VS. STATE OF HARYANA [REFERRED TO]