CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU

Referred Judgements :-

JAGDISH MANDAL VS. STATE OF ORISSA AND OTHERS [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAMLA PALACE [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
DIRECTORATE OF EDUCATION VS. EDUCOMP DATAMATICS LTD [REFERRED TO]
NOBLE RESOURCES LTD VS. STATE OF ORISSA [REFERRED TO]
NOBLE RESOURCES LTD VS. STATE OF ORISSA [REFERRED TO]
PURAVANKARA PROJECTS LTD VS. HOTEL VENUS INTERNATIONAL [REFERRED TO]
RAM SINGH VIJAY PAL SINGH VS. STATE OF U P [REFERRED TO]
RELIANCE ENERGY LIMITED VS. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD [REFERRED TO]
ZENIT MATAPLAST P LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
ADILAKSHMI CONSTRUCTION KAKINADA VS. CHIEF ENGINEER RANDB BUILDINGS HYD [REFERRED TO]