LAWS(MAD)-2010-8-270

P SOMESHKANDAR Vs. DISTRICT COLLECTOR

Decided On August 10, 2010
P.SOMESHKANDAR Appellant
V/S
DISTRICT COLLECTOR, COIMBATORE Respondents

JUDGEMENT

(1.) THIS review application has been filed by the petitioner seeking review of the judgment and order dated 20th October, 2009 passed in W.P.No. 10911 of 2009 whereby this Court dismissed the writ petition filed by the petitioner.

(2.) IT appears that the petitioner filed the above mentioned writ petition being W.P.No.10911 of 2009 for a direction on the first and second respondents to decide the complaint/petition and thereby to remove the pig farm run by the fourth respondent namely, Vijayan. The said fourth respondent also filed a separate writ petition being W.P.No.13757 of 2009 for issuance of a writ of certiorari for quashing the order dated 17th July, 2009 passed by the first respondent for removal of the pig farm run by him. Both the writ petitions were disposed of by this Court in terms of the judgment and order dated 20th October, 2009.

(3.) WE have heard the learned counsel for the parties.