LAWS(MAD)-2010-2-562

K SUKUMARAN Vs. PRESIDING OFFICER LABOUR COURT OIMBATORE

Decided On February 09, 2010
K. SUKUMARAN Appellant
V/S
PRESIDING OFFICER, LABOUR COURT, OIMBATORE Respondents

JUDGEMENT

(1.) HEARD both sides.

(2.) THIS writ petition is filed by the Workman against the Award dated 15.04.1999 as well as the preliminary order dated 06.01.1999 passed by the first respondent/Labour Court, Coimbatore made in I.D.No.160 of 1996.

(3.) BEFORE the Labour Court, while the workman had filed three documents, which were marked as Exs.W1 to W3, on the side of the second respondent, 11 documents were filed and they were marked as Exs.M1 to M11.