(1.) The facts giving rise to the filing of the suit and the applications would run thus:
(2.) For convenience sake the parties are referred to here under according to their litigative status in the suit.
(3.) Heard the learned counsel for both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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