REGENT COMPUTRONICS PVT. LTD.

A.MURUGAN Appellant

V/S

SECRETARY, DEPARTMENT OF HOME Respondents

Referred Judgements :-

KANU SANYAL V. DIST. MAGISTRATE,DARJEELING [FOLLOWED ON]
HUSSAINARA KHATOON V. HOME SECRETARY,STATE OF BIHAR [REFERRED TO]
S. VIOLA SELVIN V. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY,DEPARTMENT OF HOME,FORT ST. GEORGE [RELIED ON]
SANJAY DUTT V. STATE THRO' CBI,MUMBAI [FOLLOWED ON]
ELUMALAIV. STATE OF TAMIL NADU [REFERRED TO]
P. RAVICHANDRAN V. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE,CUDDALORE [REFERRED TO]
SECRETARY TO GOVERNMENT,FORT ST. GEORGE [REFERRED TO]
STATE OF MAHARASHTRA V. BHAURAO PUNJABRAO GAWANDE [REFERRED TO]
A LAKSHMANARAO VS. JUDICIAL MAGISTRATE FIRST GLASS PARVATIPURAM [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
ICCHU DEVI CHORARIA VS. UNION OF INDIA [REFERRED TO]
SHAHEEN WELFARE ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
DEEPAK BAJAJ VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) The Petitioner who claims to be a human rights activist and hence interested in the under trial prisoner Sundaramurthy S/o. Vedi, presently confined in Central Prison, Puzhal, Chennai, has brought forth this Habeas Corpus Petition seeking issue of a writ of Habeas Corpus or a direction in the nature of such a writ to produce the detenu Sundaramurthy before this Hon'ble Court and to set him at liberty.

(2.) In the affidavit filed in support of the Habeas Corpus Petition the Petitioner has made the following averments:

(3.) Based on the above said allegations, the Petitioner has sought for the issue of a writ of Habeas Corpus directing the production of the under the trial prisoner Sundaramurthy and to set him at liberty. In addition to the grounds raised in the original affidavit, the Petitioner has also raised additional grounds by filing a miscellaneous petition in M.P. No. 2 of 2010 in the above said Habeas Corpus Petition. The additional grounds raised therein are as follows:

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A MURUGAN Vs. SECRETARY DEPARTMENT OF HOME

Referred Judgements :-

JUDGEMENT

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