LAWS(MAD)-2010-1-594

M GANAPATHY Vs. COMMISSIONER OF POLICE

Decided On January 07, 2010
M.GANAPATHY Appellant
V/S
COMMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) The Original Application in O.A.No.7666 of 1998 before the Tamil Nadu Administrative Tribunal is the present writ petition.

(2.) The petitioner was a Sub-Inspector of Police. While he was serving as a Sub-Inspector of Police at Police Training College, Ashok Nagar, Chennai, he was placed under suspension by the second respondent, by an order dated 25.10.1997.

(3.) The petitioner filed Original Application in O.A.No.8611 of 1997 before the Tamil Nadu Administrative Tribunal praying to quash the aforesaid suspension order dated 25.10.1997 of the second respondent. The Original Application was admitted on 28.10.1997.