SOMA VELANDI Vs. ANTHONY ELANGOVAN

JUDGEMENT

(1.) What is sought for in this Writ Petition, which is styled as Public Interest Litigation, is a direction to the second Respondent to take immediate action on the Petitioner's complaints, dated 20.04.2009 and 21.04.2009, for entrusting the case relating to false Community Certificate produced by the first Respondent to the Central Bureau of Investigation for effective action and to recover the properties before the retirement of the first Respondent on 08.12.2009.

(2.) Petitioner belongs to Indian-Hindu-Arunthathiyar community, which is classified as a Scheduled Caste. He claims to be the Managing Director of "Inthiyan Secret Detective Council Private Ltd."; Editor of "Crime Ambalam", a fortnightly magazine, and also Chairman of "Inthiyan Journalists and Detective Associations' Federation". He also states that he is rendering social service to all types of consumer protection matters and protection of civil rights, human rights, ex-servicemen welfare and encouraging inter-caste marriages, providing legal aid and finding out trade mark and patent right misuse.

(3.) According to the Petitioner, the first Respondent was born Christian on 09.12.1949 and baptised in Savariar R.C. Church Vadaseri at Nagercoil; he completed S.S.L.C. in Nagercoil as B.C. (R.C) and joined in the Chengalpattu Medical College in 1971 by fabricating the false community certificate as S.C. from Nagercoil; that in Kanyakumari District areas, the Bharathar Community, if it is Hindu, is classified as S.C., and, if it is Christian, is classified as B.C; the first Respondent misrepresented that he is Hindu Bharathar and, as such, the Community Certificate as S.C. was issued to him by the local Revenue Authority, even though he belonged to Christianity and the certificate ought to have been issued as B.C. only. On 31.03.2007, the Petitioner shot off a letter to the Chief Secretary to Government of Tamil Nadu, requesting the details of the first Respondent, to which, he received a reply from the Collector of Kanyakumari District that the first Respondent was Christian Bharathar (Backward Class Community).