A BALASUBRAMANIAM Vs. DISTRICT REVENUE OFFICER COIMBATORE

JUDGEMENT

(1.) Mr. S. Gopinathan, the Additional Government Pleader, takes notice for the Respondent.

(2.) This Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the Respondents to release the TATA ACE BS II Delivery Van, bearing Registration No. TN-42-1074, to the Petitioner.

(3.) Heard Mr. M.N. Balakrishnan, the learned Counsel appearing on behalf of the Petitioner and Mr. S. Gopinathan, Additional Government Pleader, appearing on behalf of the Respondents.