(1.) ON consent, the writ petition is taken up for final hearing.
(2.) THE writ petition is filed for issuing appropriate direction to the respondents to select and appoint any suitable persons for the post of Noon Meal Organiser from the list of five candidates dated 02.03.2009, submitted by the petitioner's school as per G.O.Ms.No.294, Social Welfare and Nutritious Meal Programme (NMP-I) Department, dated 21.10.1993.
(3.) HEARD the rival submissions made on both sides.