LAWS(MAD)-2010-4-343

IRUDHAYARAJ Vs. K INDIRA ALIAS INDIRA GANDHI

Decided On April 23, 2010
IRUDHAYARAJ Appellant
V/S
K.INDIRA @ INDIRA GANDHI Respondents

JUDGEMENT

(1.) HEARD both sides.

(2.) THE unsuccessful first defendant in O.S. No. 342 of 2004, on the file of the Principal District Munsif Court, Tuticorin is the appellant herein.

(3.) THE learned District Munsif, on the basis of the pleadings framed the following two issues: