LAWS(MAD)-2010-11-20

INDRAKUMAR MAHENDRAN Vs. G R PATHMARAJ

Decided On November 03, 2010
INDRAKUMAR MAHENDRAN Appellant
V/S
G.R.PATHMARAJ Respondents

JUDGEMENT

(1.) This revision petition has been filed under Section 115 of the Code of Code of Civil Procedure against the fair and decreetal order dated 07.11.2001 in I.A. No. 13713 of 2000 in O.S. No. 9141 of 1995 on the file of the XI Assistant Judge, City Civil Court, Madras.

(2.) Parties:

(3.) Plaint Prayer: