REGENT COMPUTRONICS PVT. LTD.

N. RAMAKRISHNAN Appellant

V/S

S.K. HUSSAIN Respondents

Referred Judgements :-

RAJAH KISHENDUTT RAM V. RAJAH MIMTAZ ALI 9. KHAN [REFERRED TO]
DIRAVYAM PILLAI V. VEERANAN AMBALAM [REFERRED TO]
VEERARAGHAVAYYA V. KAMALA DEVI [REFERRED TO]
REBALA VENKATA REDDI V. YELLAPPA CHETTI [REFERRED TO]
VEERAPPA THEVAR V. C.S.VENKATARAMA AIYAR [REFERRED TO]
BABU DEOKINANDAN SINGH V. SAIYED JAWAD HUSSAIN [REFERRED TO]
ATHINARAYANA V. SUBRAMANIA [REFERRED TO]
KOCHUPONCHI VARUGHESE V. OOUSEPH LONAN [REFERRED TO]
GHUSARAM V. PARASHRAM [REFERRED TO]
YESHVANT SHANKER DUNAKHE V. PYARAJI NURIJI TAMBOLI [REFERRED TO]
NARANDAS KARSONDAS VS. S A KAMTAM [REFERRED TO]
HAMDA AMMAL VS. AVADIAPPAPATHAR AND [REFERRED TO]
S NOORDEEN VS. V S THIRU VENKITA REDDIAR [REFERRED TO]
D V NARASIMHA RAO VS. P RAMAYYAMMA [REFERRED TO]
NARAYANAN NAIR RAMAKRISHNAN NAIR VS. ZACHARIA KURIAKOSE [REFERRED TO]
RADHA KANT JHA VS. RAMANUP SINGH [REFERRED TO]

JUDGEMENT

(1.) A.No.4636 of 2010 has been filed by the applicant/plaintiff in C.S.No.902 of 2009 to raise the order in A.No.5332/2009 in C.S.No.902 of 2009 order dated 9.3.2010 in respect of the property in Item No.1 which is more described in Schedule. A.No.4637 of 2010 has been filed by the applicant/plaintiff in C.S.No.902 of 2009 to suspend the order in A.No.5332 of 2009 in C.S.No.902 of 2009 dated 9.3.2010 in respect of the property in Item No.1.

(2.) FOR the sake of convenience, the parties are referred to as per their rankings in the suit.

(3.) NOTICE was ordered in A.No.5332 of 2009 and the same was returned as 'unserved'. So, substituted service through publication was ordered and the same was effected on 6.1 2010. Even then, there was no representation for the defendant. Therefore, this Court on 20.10.2009 directed the defendant to furnish security for the suit amount of Rs.75,40,000/- on or before 30.10.2009. But, the defendant did not furnish security and therefore, this Court on 9.3.2010 passed an order of attachment of the suit schedule property.

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N RAMAKRISHNAN Vs. S K HUSSAIN

Referred Judgements :-

JUDGEMENT

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