LAWS(MAD)-2010-3-104

K SRIRAMULU Vs. H N SANJEEVI

Decided On March 19, 2010
K.SRIRAMULU Appellant
V/S
H.N.SANJEEVI Respondents

JUDGEMENT

(1.) THIS civil revision petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 12.3.2010. Even today, there is no representation on behalf of the petitioner. Hence, this civil revision petition is dismissed for non-prosecution. No costs.