MUDALIAR EDUCATIONAL TRUST Vs. DIRECTOR OF COLLEGE EDUCATION

JUDGEMENT

(1.) Heard Mr.V.Raghavachari, learned counsel for the petitioner; Mr.G.Shankaran, learned Special Government Pleader (Edn.) for the respondents 1 and 2; Mr.R.Kannan, learned counsel for the third respondent and Mr.V.Bharathidasan, learned counsel for the respondents 4 and 5.

(2.) One Mudaliar Educational Trust is the educational agency that runs four institutions, viz.,

(3.) After contest, the trial Court decreed the suit and granted the following reliefs on 30.09.2009:- ..(Vernacular matter omitted.....Ed.)..