LAWS(MAD)-2010-2-545

E C PACHAIYAPPAN Vs. DISTRICT EDUCATIONAL OFFICER

Decided On February 05, 2010
E.C.PACHAIYAPPAN Appellant
V/S
DISTRICT EDUCATIONAL OFFICER,SALEM Respondents

JUDGEMENT

(1.) TODAY, when the matter is called, there is no representation on behalf of the petitioner. Hence, this writ petition is dismissed for non-prosecution. No costs.