N DEIVA Vs. COLLECTOR VELLORE DISTRICT

JUDGEMENT

(1.) THE present writ petition is filed by N.Deiva, W/o.Anbarasan, seeking a writ of certiorarified mandamus calling for the records of the 1st respondent in Na.Ka.PG1/1994/2008 dated 21.07.2009, quash the same and direct the respondents 1 to 3 to appoint the petitioner to the post of Noon Meal Organiser in Panchayat Union Primary School, Bankur, Vaniyambadi Taluk, Vellore District.

(2.) IN response to the notification issued by the 1st respondent, District Collector, Vellore, calling for application for the post of Noon Meal Organiser and helpers within the age group of 25 to 40, the petitioner submitted her application along with certificates in support of her education, age and residence. The petitioner claims to possess all the required qualification as per the notification issued by the 1st respondent dated 23.12.2008. The requisite qualification for the post of Noon Meal Organiser is that:-

(3.) HEARD the learned counsel appearing on either side and perused the materials available on record.