(1.) This Application has been filed by the Respondents 1 to 4 in the main Original Petitioner reject the main Original Petition as it is not sustainable in law.
(2.) The briefcase of the applicants/Respondents 1 to 4 would be thus:
(3.) No counter has been filed by the Respondent/Petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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