REGENT COMPUTRONICS PVT. LTD.

G.WILSON Appellant

V/S

STELLA MARY Respondents

Referred Judgements :-

JASWANTKAUR V. SMT. AMRIT KAUR [REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [REFERRED TO]
KANWARJIT SINGH DHILLON VS. HARDYAL SINGH DHILLON [REFERRED TO]
SAVITHRI VS. KARTHYAYANI AMMA [REFERRED TO]
ANATH NATH DAS VS. BIJALI BALA MONDAL [REFERRED TO]
TOTARAM MAHARU VS. RAMABAI [REFERRED TO]

JUDGEMENT

(1.) The appeal is preferred against the judgment and decree dated 25.03.1992 made in O.P. No. 82 of 1989 on the file of the District Judge, Kanyakumari District at Nagercoil.

(2.) The proposed O.P. was filed by the first respondent herein in respect of Will dated 11.05.1987 executed by one Gunamudayan.

(3.) The brief facts of the case is as follows:

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G WILSON Vs. STELLA MARY

Referred Judgements :-

JUDGEMENT

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