COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LTD

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. CARBORANDUM UNIVERSAL LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RANE (MADRAS) LTD. [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. CORE HEALTH CARE LTD. [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. GUJARAT ALKALIES AND CHEMICALS LTD. [REFERRED TO]
ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
BALLIMAL NAVAL KISHORE VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
JONAS WOODHEAD AND SONS LIMITED MADRAS JONAS WOODHEAD AND SONS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. SHARPEDGE LTD [REFERRED TO]
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND [REFERRED TO]
CALICO DYEING AND PRINTING WORKS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]