LAWS(MAD)-2010-1-124

SAROJINI VARADAPPAN Vs. R KANNAN ADITYAN

Decided On January 08, 2010
SAROJINI VARADAPPAN Appellant
V/S
R. KANNAN ADITYAN Respondents

JUDGEMENT

(1.) These two intracourt appeals have arisen from the order of the learned Single Judge of this Court made in Application Nos.5183 of 2006 and 30 of 2007 filed by the defendants 1 to 3 and the defendants 5 and 6 respectively for rejection of plaint in C.S.No.1509 of 1994 under Order VII Rule 11 of C.P.C.

(2.) The Court heard the learned Counsel on either side.

(3.) These appeals have emerged under the following facts and circumstances.