REGENT COMPUTRONICS PVT. LTD.

SWAMIDHAS Appellant

V/S

THANKAM Respondents

Referred Judgements :-

K.MARIMUTHUSAMY @ MARIMUTHU VS. MAHALATCHUMI [REFERRED TO]
NIYAMAT ALI MOLLA VS. SONARGON HOUSING CO OPERATIVE SOCIETY LTD [REFERRED TO]
NORTH EASTERN RAILWAY ADMINISTRATION GORAKHPUR VS. BHAGWAN DAS [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]
SAJJAN KUMAR VS. RAM KISHAN [REFERRED TO]
SARAMMAL VS. S DILSHAD BEGUM [REFERRED TO]

JUDGEMENT

(1.) Heard both sides

(2.) The appellant in A.S.No.68 of 2002, on the file of the Sub Court, Kuzhithurai, is the revision petitioner.

(3.) The appellant filed O.S.No.649 of 1992, on the file of the District Munsif Court, Kuzhithurai, for declaration of title and possession of the 'B' schedule property.

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SWAMIDHAS Vs. KOLAPPAN NADAR

Referred Judgements :-

JUDGEMENT

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