(1.) NO representation for both sides.
(2.) THIS contempt petition has been filed praying that this Court may be pleased to punish the respondent for willful disobedience of the order passed by this Court, on 24.6.2009, in W.P.No.11263 of 2009.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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