REGENT COMPUTRONICS PVT. LTD.

MAHAVEER BHANDARI Appellant

V/S

CHIEF POT MASTER, CHENNAI GENERAL POST OFFICE, CHENNAI Respondents

Referred Judgements :-

CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK NO ANNA SALAI MADRAS 00 00 VS. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ROOM 35 CITY CIVIL COURT MAIN BUILDING 1ST FLOOR MADRAS [REFERRED TO]
G RAJAMANI VS. PHIMUTHU [REFERRED TO]
R JAIVEL VS. STATE OF TAMIL NADU [REFERRED TO]

JUDGEMENT

(1.) Inveighing the order dated 15.12.2003 passed by the State Consumer Disputes Redressal Commission in CMP No. 249 of 2003 in APSR. No. 336 of 2003, this civil revision petition is focussed.

(2.) Heard both.

(3.) Niggard and bereft of details, the relevant facts, absolutely necessary for the disposal of this revision would run thus:

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MAHAVEER BHANDARI Vs. CHIEF POT MASTER

Referred Judgements :-

JUDGEMENT

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