LAWS(MAD)-2010-6-375

R SARASWATHI Vs. ASSISTANT DIRECTOR HANDLOOMS AND TEXTILES

Decided On June 25, 2010
R. SARASWATHI Appellant
V/S
ASSISTANT DIRECTOR HANDLOOMS AND TEXTILES, ERODE Respondents

JUDGEMENT

(1.) Inveighing the order dated 20.01.2010, passed in I.A. No. 30 of 2009 in A.S.C.F.R. No. 3560 of 2009 by the Sub Court, Bhavani, this civil revision petition is focussed.

(2.) Heard both sides.

(3.) Broadly but briefly, narratively but precisely, the relevant facts absolutely necessary for the disposal of this revision petition would run thus: