(1.) WHEN the matter is called, there is no representation on behalf of the petitioner. Hence, these civil revision petitions are dismissed for non prosecution. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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