LAWS(MAD)-2010-11-114

S JEYASELAN Vs. HOME SECRETARY

Decided On November 24, 2010
S.JEYASELAN Appellant
V/S
HOME SECRETARY, HOME DEPARTMENT Respondents

JUDGEMENT

(1.) THIS writ petition has been filed, praying that this Court may be pleased to issue a writ of mandamus, to direct the respondents 1 to 5 to consider and dispose of the representation of the petitioner, dated 04.10.2010.

(2.) HEARD Mr.V.Baskaran, the learned counsel appearing on behalf of the petitioner, as well as Mr.R.Manoharan, the learned Government Advocate appearing on behalf of the respondents 1 to 6.