LAWS(MAD)-2010-12-393

T GURRAPPAYADAV Vs. DISTRICT REVENUE OFFICER KRISHNAGIRI

Decided On December 23, 2010
T Gurrappayadav Appellant
V/S
District Revenue Officer Krishnagiri Respondents

JUDGEMENT

(1.) Mr. S. Gopinathan, the Additional Government Pleader, takes notice for the Respondent.

(2.) This Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the Respondent to release the Lorry, bearing Registration No. AP-04-X-3456 seized by the Inspector of Police, Civil Supplies CID, Krishnagiri, Krishnagiri District, on 03.12.2010, to the Petitioner.

(3.) Heard Mr. C. Prakasam, the learned Counsel appearing on behalf of the Petitioner and Mr. S. Gopinathan, Additional Government Pleader, appearing on behalf of the Respondent.