LAWS(MAD)-2010-1-430

CHINNAPPAN Vs. SUPERINTENDENT OF POLICE

Decided On January 07, 2010
CHINNAPPAN Appellant
V/S
SUPERINTENDENT OF POLICE, VELLORE DISTRICT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 06.01.2010. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.