(1.) CHENNAI 'C' Bench in ITA No. 203/Mad/2009 by formulating the following substantial question of law :
(2.) THE brief facts required are as follows :
(3.) HEARD Mr. K. Subramaniam, learned senior standing counsel appearing for the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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