LAWS(MAD)-2010-2-268

VIJAYALAKSHMI Vs. REVENUE DIVISIONAL OFFICER CUDDALORE

Decided On February 18, 2010
VIJAYALAKSHMI Appellant
V/S
Revenue Divisional Officer Cuddalore Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 17.02.2010. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non -prosecution. No costs.