REGENT COMPUTRONICS PVT. LTD.

GANDHIMATHI CORPORATION Appellant

V/S

P.SRINIVASAN Respondents

Referred Judgements :-

UNITED BANK OF INDIA LIMITED VS. LEKHARAM SONARAM AND CO [REFERRED TO]
CENTRAL BANK OF INDIA VS. RAVINDRA [REFERRED TO]
PENTALA GITHAVARDHANA RAO VS. ANDHRA BANK LIMITED [REFERRED TO]
BEJOY RANJAN DAS VS. AJIT KUMAR DUTTA [REFERRED TO]
T V ALWAR VS. BANK OF TAMIL NADU TIRUNELVELI [REFERRED TO]
B R SHAMALA AND B R SHYAMALA DEVI VS. KUNDAN S BHAYANI [REFERRED TO]
A S RAMA KISHNAN VS. BANK OF BARODA [REFERRED TO]
KARNATAKA BANK LIMITED VS. ABDUL HUSSAIN [REFERRED TO]

JUDGEMENT

(1.) The Appellant/Plaintiff has preferred this appeal as against the Judgment dated 31.7.2000 in O.S. No. 116 of 1997 passed by the Learned Subordinate Judge, Attur, Salem District.

(2.) The Learned Subordinate Judge, Attur in his judgment dated 31.7.2000 in O.S. No. 116 of 1997 has among other things observed that

(3.) Dissatisfied with the Judgment dated 31.7.2000 in O.S. No. 116 of 1997 passed by the Learned Subordinate Judge, Attur, the Appellant/Plaintiff has projected this appeal before this Court.

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GANDHIMATHI CORPORATION Vs. PACHAMUTHU

Referred Judgements :-

JUDGEMENT

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